Himachal Pradesh High Court
State Of H.P. vs . Rajinder Singh @ Raju on 24 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. vs. Rajinder Singh @ Raju .
Cr.MP(M) No. 1709/2022 24.8.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl. A.G., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. and Mr. Rajat Chauhan, Law Officer for the appellant.
Cr.MP (M) No. 1709/2022 Heard. Leave to appeal granted.
Application stands disposed of.
Cr. A. No. /2022 Be registered. Admit. Call for the records.
Bail bonds in the sum of Rs.50,000/- with one surety of the like amount to the satisfaction of the learned trial court be furnished by the respondent-accused undertaking therein to appear in this Court as and when directed and to receive the sentence which may be imposed on the conclusion of the appeal.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 24.8.2022 (pankaj) ::: Downloaded on - 25/08/2022 20:04:14 :::CIS