Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Jharkhand - Subsection Section 14A(ii) in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 (ii)impersonating another candidate or being impersonated by any person at the written or viva voce examination; or
