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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(2)(b) in The Goa, Daman and Diu Debt Relief Act, 1980

(b)the time within which and the form in which applications shall be made to the Board and the manner in which such applications shall be signed and verified under section 10;