Madhya Pradesh High Court
Arun Meena vs The State Of Madhya Pradesh on 9 November, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-5948-2019 The High Court Of Madhya Pradesh CRA-5948-2019 (ARUN MEENA AND OTHERS Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 09-11-2020 Heard through Video Conferencing. Because of server problem, counsels for the parties could not be connected through video conferencing.
As telephonically prayed, list in the week commencing 18.11.2020.
(SUJOY PAUL) (SMT. ANJULI PALO)
JUDGE JUDGE
s@if
Signature Not Verified
SAN
Digitally signed by SAIFAN KHAN
Date: 2020.11.10 11:19:01 IST