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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(2)All the holders and occupiers in delineated land of a Water Users' Association at Minor Level shall be deemed to be the members of Water Users' Association at Minor Level, and shall constitute the General Body of the Water Users' Association and shall have right to vote as prescribed.