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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(2)(g) in Arunachal Pradesh University of Studies Act, 2012

(g)The payment of fellowships, free-ships, scholarships, assistant-ships and other awards to students, research associates or trainees eligible for such awards under the Statutes or rules of the University under the provisions of this