Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jharkhand - Subsection Section 19(3) in Jharkhand Advocates Clerks Welfare Fund Act, 2018 (3)The Chairperson or in his absence, a member, elected by the members present at the meeting, shall have power to exercise a casting vote.
