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Patna High Court - Orders

Niraj Nayan Anand vs The State Of Bihar on 27 February, 2020

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.4189 of 2020
     ======================================================
1.    Niraj Nayan Anand Son of Nawal Kishor Prasad, Resident of Mohalla-
      Papra Bagan, Durgasthan, P.o. and P.s. and District- Katihar
2.   Madhusudan Gautam, Son of Ram Chandra, Resident of Mohalla- High
     School Para, New Market, P.o. and P.s. and District- Katihar
3.   Prashant Kumar, Son of Baidnath Mandal, Resident of Village and P.o.-
     Amdabad, District- Katihar
4.   Premjit Kumar, Son of Brahmdeo Prasad Singh, Resident of Mohalla- Pili
     Kothi, Mirchaibari, P.o. and P.s. and District- Katihar
5.   Segen Ravidas, Son of Bharat Ravidas, Resident of Village-
     Bararaghunathpur, Bakharganj, P.o. and P.s.- Amdabad, District- Katihar
6.   Mira Kumari, Wife of Sukhdeo Prasad Mehta, Resident of Village-
     Bararaghunathpur, Bakharganj, P.o. and P.s.- Amdabad, District- Katihar
7.   Kanchan Kumari, Wife of Mohan Lal Ram, Resident of Village-
     Chhotaraghunathpur, P.o. and P.s.- Amdabad, District- Katihar
8.   Madhu Kumari, Wife of Ram Nagina Singh, Resident of Mohalla- Nayatola,
     P.o. and P.s.- Manihari, District- Katihar
9.   Kiran Kumari, Wife of Niraj Kumar, Resident of Village- Kutubpur,
     Narayanpur, P.o. and P.s.- Manihari, District- Katihar
10. Saiyad Tarizque Anwar, Son of Saiyad Sadiruddin, Resident of Village-
    Tirmuhani, P.o. and P.s.- Amdabad, District- Katihar
11. Rina Kumari, Daughter of Ram Nagina Singh, Resident of Village-
    Kariyawan, P.o.- Bhathar, P.s.- Tharthari, District- Nalanda
12. Sadhna Kumari, Wife of Daya Nand Saha, Resident of Village- Nayatola,
    P.s.- Govindpur, Amdabad, District- Katihar
13. Benazir Bano, Wife of Fazlu Rahman, Resident of Village- Majhya Munshi
    Tola, Ward No. 34, P.o. and P.s. and District- Kshanganj
14. Yogendra Kumar Mandal, Son of Birendra Pd. Mandal, Resident of Village-
    Khairpur, Kadwa, P.s.- Naougachhiya, District- Bhagalpur
15. Madhvi Karmkar, Wife of Nityanand Karmkar, Resident of Village-
    Gopalpur, P.s.- Amabad, District- Katihar
16. Shyam Kumar Mandal, Son of Niranjan Mandal, Resident of Village- Bharat
    Tola, P.o. and P.s.- Amdabad, District- Katihar
17. Saiyad Sahzad, Son of Saiyad Kamaluddin, Resident of Village- Tirmuhani,
    P.o. and P.s.- Amdabad, District- Katihar
18. Binod Kumar Rajak, Son of Pachanand Rajak, Resident of Mohalla- No.-1
    Colony, Durgasthan, P.o. and P.s.- Katihar, District- Katihar
19. Dinesh Narayan Yadav, Son of Late Satyanarayan Yadav, Resident of
    Village- Harda, P.o.-Sonaily, P.s.- Kadwa, District- Katihar
20. Nujhat Bano, Wife of Alfazuddin, Resident of Village- Bablabanna, P.o.-
    Pardiyara, P.s.- Amdabad, District- Katihar
 Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020
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  21. Chhote Lal Yadav, Son of Jagdish Yadav, Resident of Village- Chhotanital
      Tola, P.o.-Durgapur, P.s.- Amdabad, District- Katihar
  22. Ruby Kumari, Daughter of Arjun Kumar Rajak, Resident of Maniyarchak,
      P.o.-Nawagari, P.s.- Muffasil, District- Munger
  23. Lal Mohammad, Son of Md. Imam Hussain, Resident of Village-
      Bablabanna, P.o.-Pardiyara, P.s.- Amdabad, District- Katihar
  24. Kuber Kumar Paswan, Son of Hariwansh Paswan, Resident of Mohalla-
      Gandhi Tola, P.o. and P.s.- Manihari, District- Katihar
  25. Najmul Haque, Son of Abdul Latif, Resident of Village- Subedar Tola, P.o.
      and P.s.- Mddabad, District- Katihar
  26. Bibi Masuda Khatoon, Wife of Abdul Wahab, Resident of Village-
      Bablabanna, P.o.-Pardiyara, P.s.- Amdabad, District- Katihar
  27. Surya Nath Prasad Subhash, Son of Ramji Prasad Singh, Resident of
      Village- Mabaiya, P.o.-Kheria, P.s.- Kodha, District- Katihar
  28. Sundar Bharti, Son of Arjun Kumar, Resident of Village and P.o. and P.s.-
      Bakhri, District- Begusarai
  29. Md. Shakilur Rahman, Son of Md. Afazuddin, Resident of Village- Bathna,
      P.o.-Dillidiwanganj, P.s.- Amdabad, District- Katihar
  30. Md. Sah Sikandar Julkarnayan, Son of Abdul Barique, Resident of Village-
      Bagulagadh Bhawanipur, P.o. and P.s.- Roushana, District- Katihar
  31. Price Kila Hansda, Son of Pradhan Hasda, Resident of Kolasi, Santhali Tola,
      P.o. and P.s.- Sandalpur, District- Katihar
  32. Farida Parween, Wife of Akhtar Hussain, Resident of Village- Singhia, P.o.-
      Dillidiwanganj, P.s.- Amdabad, District- Katihar
  33. Sharwan Kumar Roy, Son of Tukaru Roy, Resident of Village- Budholmani,
      P.o.-Maheshkhut, P.s.- Azamnagar, District- Katihar
  34. Nand Lal Ravidas, Son of Sitabi Ravidas, Resident of Village- Laxmipur,
      P.s.- Pirpaiti, District- Bhagalpur
  35. Sanjib Kumar Mandal, Son of Late Dhiro Mandal, Resident of Village-
      Babupur, P.o.- Bakharpur, P.s.- Pirpaiti, District- Bhagalpur
  36. Subash Kumar Choudhary, Son of Bhola Nath Choudhary, Resident of
      Village- Lakhkhi Tola, P.o.- Durgapur, P.s.- Amdabad, District- Katihar
  37. Amarnath Paswan, Son of Yogendra Paswan, Resident of Village-
      Baghmara, P.o.- Nawabganj, P.s.- Manihari, District- Katihar
  38. Amod Kumar Paswan, Son of Shivanand Paswan, Resident of Village-
      Azampurgola, P.o.- Manihari, P.s.- Manihari, District- Katihar
  39. Omprakash Paswan, Son of Jagannath Paswan, Resident of Sation Colony
      Manihari, P.o. and P.s.-Manihari, District- Katihar
  40. Bishekha Kumari, Daughter of Dhaturi Paswan, Resident of Village-
      Baghmara, P.o.- Nawabganj, P.s.- Manihari, District- Katihar
  41. Anurodh Kumar, Son of Nimai Chandra Das, Resident of Village-
      Binodtola, P.o.- Durgapujr, P.s.- Amdabad, District- Katihar
  42. Lilu Soren, Son of Suray Soren, Resident of Village- Oksatal, P.o. and P.s.-
 Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020
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        Roshna, Amdabad, District- Katihar
  43. Md. Rafique Haque, Son of Ainul Haque, Resident of Village- Babhani, P.o.-
      Mahadevpur, P.s.- Pranpur, District- Katihar
  44. Abdus Shakoor, Son of abdus Samad, Resident of Village- Bharatkol, P.o.-
      Roshna, P.s.- Pranpur, District- Katihar
  45. Md. Mozammil Haque, Son of Noor Alam, Resident of Village- Halbaida,
      P.o.-Roshna, P.s.- Amdabad, District- Katihar
  46. Md. Nurduddin, Son of Md. Idris, Resident of Village- Halbaida, P.o.-
      Roshna, P.s.- Amdabad, District- Katihar
  47. Sanjiv Kumar Mandal, Son of Hari Mandal, Resident of Village- Kelabari,
      P.o.-Denabagdhdala, P.s.- Azamnagar, District- Katihar
  48. Niraj Kumar, Son of Kamleshwari Paswan, Resident of Village- Jagdev
      Nagar, Laliyahi, P.o.- Jute Mills, P.s.- Katihar, District- Katihar
  49. Pratibha Kumari, Daughter of Kamleshwari Paswan, Resident of Village-
      Jagdev Nagar, Laliyahi, P.o.- Jute Mills, P.s.- Katihar, District- Katihar
  50. Naresh Ram Das, Son of Sitabi Ram Das, Resident of Mohalla- Durgapur
      Gaushala, P.o.- Daheria Mill, P.s.- Katihar, District- Katihar
  51. Kiran Kumari, Daughter of Wakil Singh, Resident of Mohalla- Indra Nagar,
      Laliyahi, P.o.- New Jute Mill, P.s. and District- Katihar
  52. Md. Tarique Anwar, Son of Md. Waizuddin, Resident of Village- Garaiya,
      P.o.- Bhandartal, P.s.- Barari, District- Katihar
  53. Md. Khabiruddin, Son of Moulvi Muslehuddin, Resident of Village- Kajra,
      P.o.- Sikkat, P.s.- Barari, District- Katihar
  54. Anjani Kumari, Daughter of Jay Prakash Narayan, Resident of Village and
      P.o.- Guru Bazar, P.s.- Barari, District- Katihar
  55. Sharmila Kumari, Daughter of Lalit Narayan Mandal, Resident of Village-
      Bhandartal, P.s.- Bhandartal, District- Katihar
  56. Avinash Kumar, Son of Mohan Rajak, Resident of Village and P.o.- Guru
      Bazar, P.s.- Barari, District- Katihar
  57. Kailash Das, Son of Jagdev Das, Resident of Village- Mirjapur, P.o.- Pawai,
      P.s.- Korha, District- Katihar
  58. Md. Rahmat Alam, Son of Md. Ismail, Resident of Village- Fulkawari, P.o.-
      Marghia, P.s.- Barari, District- Katihar
  59. Md. Israil, Son of Md. Rustam Ali, Resident of Village- Fulkawari, P.o.-
      Marghia, P.s.- Barari, District- Katihar
  60. Md. Mojahid, Son of Md. Abdul Basir, Resident of Village- Fulkawari, P.o.-
      Marghia, P.s.- Barari, District- Katihar
  61. Kumar Rajeev, Son of Birendar Raut, Resident of Village- Durgapur Bada
      Bazar, P.o. and P.s.- Katihar, District- Katihar
  62. Kumari Suchi Ratna, Wife of Manish Kumar, Resident of Mohalla-
      Indrapuri BMP 7, P.o. and P.s. and District- Katihar
  63. Akhtana Subohi, Daughter of Md. Ahrar Alam, Resident of Village- Nimol,
      P.s.- Barsoi, District- Katihar
 Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020
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  64. Rukhsana Khatoon, Wife of Md. Mustafa, Resident of Mohalla- Best Public
      School, K.M.C.H. Road, P.s. and District- Katihar
  65. Kiran Kumari, Daughter of Mahendra Pd. Singh, Resident of Village and
      P.o.- Pankamla, P.s.- Amdabad, District- Katihar
  66. Nitu Kumari, Daughter of Durga Prasad Gupta, Resident of Village and P.o.
      and P.s.- roshna, Block- Pranpur, District- Katihar
  67. Md. Nazim Akhtar, Son of Md. Hasnain, Resident of Village- Lahgariya,
      P.o.- Manman, P.s.- Barsoi, District- Katihar
  68. Shabistan Praween, Wife of Md. Afaque Alam, Resident of Village-
      Niyamatpur, P.o.- Sudhani, P.s.- Barsoi, District- Katihar
  69. Md. Afaque Alam, Son of Md. Abdul Jalil, Resident of Village- Niyamatpur,
      P.o.- Sudhani, P.s.- Balrampur, District- Katihar
  70. Rinku Kumari, Daughter of Gopal Prasad Yadav, Resident of Village-
      Kadepura, P.o.- Dalan, P.s.- Muffasil, District- Katihar
  71. Md. Mojibur Rahman, Son of Abdul Samad, Resident of Village- Itwa, P.o.-
      Hasanganj, P.s.- Dandkhora, District- Katihar
  72. Rinu Banerjee, Wife of Sapan Kumar Barerjee, Resident of Village-
      Ladkania Tola, P.o. and P.s. and District- Katihar
  73. Shyama Kumari, Wife of Sanjiv Kumar Sinha, Resident of Village-
      Durgasthan, P.o. and P.s. and District- Katihar
  74. Tabbasum Prawin, Wife of Md. Shakir, Resident of Mohalla- Choudhary
      Mohalla, Milan Chowk, P.o. and P.s. and District- Katihar
  75. Babita Kumari, Daughter of Ganga Bishnu Das, Resident of Mohalla- Driver
      Tola, Ward No. 17, P.o. and P.s. and District- Katihar
  76. Kanchana Kumari, Wife of Dilip Kumar Singh, Resident of Mohalla- Bama
      Nagar, D.S. College Road, P.o. and P.s. and District- Katihar
  77. Mazharul Haque, Son of Abdul Qaiyum, Resident of Mongra, Dalan, P.s.-
      Muffasil, District- Katihar
  78. Mustra Khatoon, Daughter of Md. Nizamuddin, Resident of Village-
      Mongra, Dalan, P.s.- Muffasil, District- Katihar
  79. Pallawi Priya Singh, Daughter of Ram Kinkar Singh, Resident of BMP 7
      Indrapuri, P.o.- BMP 7 KAMP, P.s. and District- Katihar
  80. Nusrat Bano, Daughter of Md. Nurul Hoda, Resident of Rampara, P.o. and
      P.s. and District- Katihar
  81. Babita Kumari, Daughter of Umesh Prasad Singh, Resident of Village-
      Pipra, P.o.-Budhnagar, P.s.- Katihar, District- Katihar
  82. Anjali Kumari, Daughter of Janardan Yadav, Resident of Village- Mirjapur,
      P.o.- T M Baghar, P.s.- Manihari, District- Katihar
  83. Mili Sinha, Daughter of Harendra Prasad Lal, Resident of Village-
      Haflaganj, Sirinia, P.s.- Mansahi, District- Katihar
  84. Ajay Kumar Gupta, Son of Ramlakhan Prasad Gupta, Resident of Village-
      Pipra, P.o.-Budhnagar, P.s. and District- Katihar
  85. Rajnish Kumari, Wife of Ramsevak Rajak, Resident of Mohalla- Driver
 Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020
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        Tola, P.o. and P.s. and District- Katihar
  86. Pushpa Kumari, Daughter of Late Yogndra Prasad, Resident of Mohalla-
      Teja Tola, P.o. and P.s. and District- Katihar
  87. Abhishek Roy, Son of Sumar Kumar Roy, Resident of Dipti Bhawan,
      Larkania Tola, P.o. and P.s. and District- Katihar
  88. Rajesh Paswan, Son of Ram Hari Paswan, Resident of Village- Lalkothi
      Road, Ganesh Bhawan Gali, P.o. and P.s. and District- Katihar
  89. Arvind Kumar Ram, Son of Shriniwas Ram, Resident of Mohalla- Lalkothi
      Road, P.o. and P.s. and District- Katihar
  90. Kian Kumari, Wife of Ramji Mandal, Resident of Village- Ayodhyaganj
      Bazar, P.s. and District- Katihar
  91. Amit Kumar, Son of Surya Narayan rajak, Resident of Mohalla- Sardar Tola,
      P.o.- Gulabbagh, P.s. - Sadar, District- Purnea
  92. Sabera Khatoon, Daughter of Jainun Abedin, Resident of Village- Hazi Basir
      Tola, P.o.- Dalan, P.s.- Muffasil, District- Katihar
  93. Md. Akbar Ali, Son of Haji Arshad Ali, Resident of Mohalla- Sharifganj,
      Daheria,P.o. and P.s. and District- Katihar
  94. Gouri Shankar Gour, Son of Ganesh Tatma, Resident of Village- Bhawara
      Pul Tola, P.o.- Dalan, P.s.- Muffasil, District- Katihar
  95. Sanjit Kumar Mandal, Son of Badri Narayan Mandal, Resident of Village-
      Kabaiya, P.o.- Bhogabhatgama, P.s.- Hasanganj, District- Katihar
  96. Vinay Kumar Singh, Son of Yamuna Prasad Singh, Resident of Village-
      Bahadurpur, P.o.- Nima, P.s.- Manihari, District- Katihar
  97. Amina Khatoon, Daughter of Abdul Mannan, Resident of Village- Dumaria,
      P.o.- Roshna, P.s.- Amdabad, District- Katihar
  98. Abhishek Kumar, Son of Dharamdeo Tiwari, Resident of Village- Binodpur,
      P.s.- Katihar, District- Katihar
  99. Anjum Ara, Wife of Taibur Ali, Resident of Village- Chanpi, P.s.- Routara,
      District- Katihar
  100 Tabbasum Ara, Wife of Mozamil Haque, Resident of Mongra, P.o.-Dalan,
  .   P.s.- Muffasil, District- Katihar
  101 Mozamil Haque, Son of Abdul Qaiyum, Resident of Village- Mongra, P.o.-
  .   Dalan, P.s.- Muffasil, District- Katihar
  102 Ommatul Fatima, Wife of Md. Siddique Fatima, Resident of Village-
  .   Makhdumpur, P.o.-Sirinia, P.s.- Kodha, District- Katihar
  103 Pinki Khatoon, Wife of Nasim Alam, Resident of Village- Bhawanipur, P.o.-
  .   Roshna, P.s.- Amdabad, District- Katihar
  104 Ashish Verma, Son of Ratneshwar Verma, Resident of Mohalla- Conoy No.
  .   1 Near Durgasthan, P.o. and P.s. and District- Katihar
  105 Pramod Kumar Roy, Son of Gauri Shankar Roy, Resident of Village-
  .   Panchgachi, P.o.-Salmari, P.s.- Balia Belon, District- Katihar
  106 Manoj Kumar Roy, Son of Late Indra Mohan Roy, Resident of Village-
  .   Dhangi, P.o. and P.s.- Balia Belon, District- Katihar
 Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020
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  107 Kailash Pd Rajak, Son of Late Mukund Lal Rajak, Resident of Village-
  .   Salmari, P.o. and P.s.- Salmari, District- Katihar
  108 Raj Kumar Roy, Son of Ayodhi Roy, Resident of Village- Ghordah, P.o.-
  .   Arihana, P.s.- Azam Nagar, District- Katihar
  109 Ashok Kumar Roy, Son of Shyam Lal Roy, Resident of Village- Teghra,
  .   P.o.- Teghra, P.s.- Azamnagar, District- Katihar
  110 Rubi Kumari, Wife of Manoj Kumar Ray, Resident of Village- Bhelaganj,
  .   P.o.- Bhelaganj, P.s.- Pranpur, District- Katihar
  111. Roy Sonali Shashi, Daughter of Shashi Ray, Resident of Village- Belon
       Dhangi, P.o.-Balia Belon, P.s.- Salmari, District- Katihar
  112 Md. Khurshid Iqbal, Son of Md. Khurshid Alam, Resident of Village-
  .   Nasirganj, P.o.-Mukuria, P.s.- Balia Belon, District- Katihar
  113 Md. Ekram Haidar, Son of Md. Muslim Asarfi, Resident of Village-
  .   Gosaikol, P.o.-Balia Belon, P.s.- Salmari, District- Katihar
  114 Rounak Afroz, Son of Rounak Afroz, Resident of Village- Belon Sihpur, P.o.
  .   and P.s.- Balia Belon, District- Katihar
  115 Bibi Kariman Nisha, Daughter of Md. Nasiruddin Ansari, Resident of
  .   Village- Maria Shipur Harnathpur, P.o. and P.s.- Balia Belon, District-
      Katihar
  116 Haytun Nisha, Daughter of Gholam Haider, Resident of Village- Sheikhpura,
  .   Jitwarpur, P.o. and P.s.- Balia Belon, District- Katihar
  117 Fareha Fatema, Daughter of Khatibur Rahman, Resident of Village-
  .   Jitwarpur Sheikhpura, P.o. and P.s.- Balia Belon, District- Katihar
  118 Malka Parwin, Daughter of M.D. Zafrullah, Resident of Village- Salmari,
  .   P.o. and P.s.- Salmari, District- Katihar
  119 Sunita Kumari, Daughter of Rajendra Prasad Roy, Resident of Village-
  .   Kushaha, P.o. and P.s.- Salmari, District- Katihar
  120 Mobarriz Ahmad, Son of Mansoor Wasif, Resident of Village- Amour, P.o.
  .   and P.s.- Pranpur, District- Katihar
  121 Nomi Rani, Daughter of Kamlshwsar Pd. Gupta, Resident of Village-
  .   Kusaha, P.o. and P.s.- Balia Belon (Kadwa), District- Katihar
  122 Sunita Kumari, Daughter of Prithvi Roy, Resident of Village- Govindpur,
  .   Malikpur Tola, P.o.-Salmari, P.s.- Balia Belon, District- Katihar
  123 Md. Amam Hussain, Son of Md. Amir Hussain, Resident of Village- Hazipur
  .   Nicha Tola, P.o.- Katihar court, P.s.- Muffasil Katihar, District- Katihar
  124 Thakur Pasad Roy, Son of Nageshwar Roy, Resident of Village- Alepur, P.o.-
  .   Sitalpur Bakar, P.s.- Barsoi, District- Katihar
  125 Ujjwal Kumar, Son of Nishikant Viswas, Resident of Village- Nimaul
  .   Mallikpur, P.s.- Azamnagar, District- Katihar
  126 Manoranjan Sah, Son of Nand Kishore Sah, Resident of Village- Bheria
  .   Rahika, Gausala, P.s.- Muffasil, District- Katihar
  127 Ram Prasad Roy, Son of Mantu Roy, Resident of Village- Chandpur, P.o.-
  .   Shitalmani, P.s.- Azam Nagar, District- Katihar
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  128 Shabana Tabassum, Wife of Md. Jawed Alam, Resident of Village-
  .   Nouranga, P.o.- Barsoi, P.s.- Barsoi, District- Katihar
  129 Md. Saremul Haque, Son of Md. Najmul Haque, Resident of Village-
  .   Dhatta, P.o.- Gwaltoli, P.s.- Barsoi, District- Katihar
  130 Anil Kumar Hansda, Son of Shivram Hansda, Resident of Village- Dhokria,
  .   P.o.- Shitalmani, P.s.- Azamnagar, District- Katihar
  131 Rehana Rasheda Ruhi, Daughter of Md. Cheragh Alam, Resident of Village-
  .   Basagaown, P.o.- Jalki, P.s.- Azamnagar, District- Katihar
  132 Pinki Kumari, Wife of Gayanand Ravi Das, Resident of Village- Dhamaikol,
  .   P.o.- Shitalmani, P.s.- Azamnagar, District- Katihar
  133 Manju Das Dutta, Wife of Suhrid Ranjan Dutta, Resident of Village and P.o.-
  .   Porla, P.s.- Azamnagar, District- Katihar
  134 Radha Kumari, Daughter of Banke Paswan, Resident of Mohalla- Ladkania
  .   Tola near Manokamna Mandir, P.o. and P.s. and District- Katihar
  135 Prema, Daughter of Subhash Chandra Paswan, Resident of Village-
  .   Azamnagar (Bangali Tola), P.o. and P.s.- Azamnagar, District- Katihar
  136 Mithilesh Kumar Gupta, Son of Late Yogendra Prasad Gupta, Resident of
  .   Village- Shyama Gadh Hat, P.o. and P.s.- Sonaili, District- Katihar
  137 Nuresha Begam, Wife of Md. Noor Alam, Resident of Village- Baluganj,
  .   P.o.- Mukuria, P.s.- Azamnagar, District- Katihar
  138 Pinki Kumar Paswan, Daughter of Ram Bilas Paswan, Resident of Mohalla-
  .   Driver Tola, Sangaram Chowk, P.o. and P.s. and District- Katihar
  139 Sapna Kumari, Daughter of Ashok Kumar Paswan, Resident of Village-
  .   Baddipar, P.s.- Jamalpur, District- Munger
  140 Sajra Khatoon, Daughter of Abdul Rahman, Resident of Mohalla- Miya
  .   Bazar, P.o. and P.s.- Madhopura, District- Purnea
  141 Jai Dev Bosak, Son of Janardhan Bosak, Resident of Village and P.o. and
  .   P.s.- Azamnagar, District- Katihar
  142 Kumari Rina, Daughter of Krishna Dev Rajak, Resident of Village and P.o.
  .   and P.s.- Azamnagar, District- Katihar
  143 Pramila Kumari, Daughter of Puplal Bosak, Resident of Village and P.o. and
  .   P.s.- Azamnagar, District- Katihar
  144 Punam Kumari, Daughter of Ashok Keshri, Resident of Village and P.o.-
  .   Keshri Chowk, P.s.- Azamnagar, District- Katihar
  145 Bikram Bosak, Son of Lalit Bosak, Resident of Village and P.o.-Azamnagar,
  .   P.s.- Salmari, District- Katihar
  146 Nusrat Ara, Daughter of Md. Jahrul Haque, Resident of Village- Nimoul,
  .   P.s.-Azamnagar, District- Katihar
  147 Harichandra Biswash, Son of Sant Lal Biswas, Resident of Village- Ratania
  .   Khas, P.o.- Baltar, P.s.- Salmari, District- Katihar
  148 Rifat Ara, Wife of Mahmood Alam, Resident of Village- Maradangi,
  .   Fatehpur, P.o. and P.s.-Nimoul, District- Katihar
  149 Soni Kumari, Daughter of Narendra Singh, Resident of Village- Bangali
 Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020
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  .     Tola, Azamnagar, P.o. and P.s.-Azamnagar, District- Katihar
  150 Manoj Kumar Roy, Son of Jagdish Roy, Resident of Village- Alampur, P.o.
  .   and P.s.-Azamnagar, District- Katihar
  151 Shagufta Zafri, Daughter of Md. Zafar Alam, Resident of Village-
  .   Kadamgachhi, P.o.- Nemoul Hat, P.s.-Azamnagar, District- Katihar
  152 Bibi Munsafi Khatoon, Daughter of Md. Mushfique Alam, Resident of
  .   Village- Azamnagar South Tola, P.s.-Azamnagar, District- Katihar
  153 Bibi Ajnabi Khatoon, Daughter of Md. Awais, Resident of Village-
  .   Azamnagar South Tola, P.s.-Azamnagar, District- Katihar
  154 Shankar Sharma, Son of Kewal Sharma, Resident of Mohalla- dev Market,
  .   Chhedi Bagan, P.o. and P.s. and District- Kishanganj
  155 Rizwana Hedayat, Daughter of Hedaitullah Ansari, Resident of Village and
  .   P.o. and P.s.-Azamnagar, District- Katihar
  156 Hareram Paul, Son of Late Gyanendra Narayan Paul, Resident of Village-
  .   Azamnagar, P.o. and P.s.-Azamnagar, District- Katihar
  157 Dipali Roy, Wife of Yugal Kishore Roy, Resident of Village- Azamnagar,
  .   P.o. and P.s.-Azamnagar, District- Katihar
  158 Sudha Devi, Wife of Thakur Prasad Roy, Resident of Village- Alepur, P.o.-
  .   Sitalpur Banker, P.s.-Barsoi, District- Katihar
  159 Ajaz Alam, Son of Md. Najmul Hoda, Resident of Village- Rahmanpur, P.o.-
  .   Sitalpur Banker, P.s.-Barsoi, District- Katihar
  160 Md. Nurul Haya Matlub, Son of Md. Matlub Rahman, Resident of Village-
  .   Kadamgachi, P.o.- Sitalpur Banker, P.s.-Barsoi, District- Katihar
  161 Md. Nowroj Zafar, Son of Md. Mohiuddin, Resident of Village- Pomra
  .   Tajpur, P.o.- Sudhani, P.s.-Barsoi, District- Katihar
  162 Md. Shahbaz Alam, Son of Md. Nazir Ahmad, Resident of Village-
  .   Khempur, P.o.- Sitalpur Banker, P.s.-Barsoi, District- Katihar
  163 Akbari Khatoon, Daughter of Md. Abdul Rauf, Resident of Village-
  .   Kadamgachi, P.o.- Sitalpur Banker, P.s.-Barsoi, District- Katihar
  164 Munni Bano, Daughter of Md. Makbul Hussain, Resident of Village- Pomra
  .   Tajpur, P.o.- Sudhani, P.s.-Barsoi, District- Katihar
  165 Nafisa Perween, Daughter of Md. Amir Hussain, Resident of Village- Teen
  .   Dharia Simaria, P.o.- Baijnathpur, P.s.-Kodha, District- Katihar
  166 Md. Safi Azam, Son of Md. Hafijuddin, Resident of Village- Maghaipur
  .   (Kolha), P.o.- Sudhani, P.s.-Barsoi, District- Katihar
  167 Sanjay Kumar Jha, Son of Balkrishna Jha, Resident of Mohalla- Officers
  .   Colony Mirchaibari Katihar, P.o. and P.s. and District- Katihar
  168 Aniket Kumar Singh, Son of Shiv Kumar Singh, Resident of Mohalla-
  .   Mirchaibari, Indira Gandhi Pustkalay Ke Pichhe, Ward No. 3, P.o. and P.s.
      and District- Katihar
  169 Ambuj Kumar, Son of Rajendra Prasad Jaiswal, Resident of Village-
  .   Miltola, P.o. and P.s.- Nougachhia, District- Bhagalpur
  170 Md. Aftab Alam, Son of N/A, Resident of Village- SK Tola Binodpur, P.o.-
          Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020
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           .     Dighri, P.s.- Routara, Block- Kodha, District- Katihar
           171 Rakesh Roushan, Son of N/A, Resident of Village- Mirjapur, P.o.- Pawai,
           .   P.s. and Block- Kodha, District- Katihar
           172 Suman Kumar Singh, Son of N/A, Resident of Village- Barhonia, P.s.-
           .   Sangrampur, District- Munger
           173 Patel Kumar Singh, Son of N/A, Resident of Village- Jhiktia, P.o.-
           .   Laxmipur, P.s.- Kodha, District- Katihar
           174 Syed Zafar Imam, Son of N/A, Resident of Village- Tirmohani, P.o.-
           .   Bakharganj, P.s.- Amdabad, District- Katihar

                                                                           ... ... Petitioner/s
                                                   Versus
           1.    The State of Bihar through the Chief Secretary, Government of Bihar, Patna
           2.    The Principal Secretary, Education Department, Bihar, Patna
           3.    The Director, Primary Education Department, Bihar, Patna
           4.    The Director, State Council of Educational Research, Bihar, Patna
           5.    The Chairman, Bihar School Examination Board, Bihar, Patna
           6.    The Secretary, Bihar School Examination Board, Bihar, Patna
           7.    The Regional Deputy Director of Education, Purnia Division, Purnia
           8.    The District Education Officer, District- Katihar
           9.    The District Programme Officer, Establishment, District- Katihar

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s    :       Mr. Subodh Kumar Jha
                                                 Mr. Bal Krishna Mishra
                                                 Mr.Pranav Kumar Jha, Advocates
                 For the State           :       Mr.Jitendra Kumar Roy1 (SC-13)

                 For BSEB                :        Mr. Ajay, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                                       ORAL ORDER

2   27-02-2020

The issue raised in the present writ petition is no more res integra. Similar issue was examined and decided by this Court in CWJC No. 16165 of 2019 (Kishor Kumar & Ors. Vs. The State of Bihar & Ors.) vide order dated 09-08-2019.

In order to maintain consistency, the present writ Patna High Court CWJC No.4189 of 2020(2) dt.27-02-2020 10/10 petition is disposed of in terms of the decision dated 09-08-2019 in CWJC No. 16165 of 2019.

The respondent-Director, Primary Education to examine the claim of the petitioners for grant of trained scale with effect from July, 2016 or the relevant date admissible in the light of the principles discussed in CWJC No. 16165 of 2019. Necessary decision in this regard must be taken by the respondents with all consequential benefits within a maximum period of 60 days from the date of receipt/production of a copy of this order.

(Anil Kumar Upadhyay, J) spandey/-

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