Section 9(2)(b) in The U.P. Bhagirathi River Valley Authority Act, 1999

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State of Uttar Pradesh - Subsection

Section 9(2)(b) in The U.P. Bhagirathi River Valley Authority Act, 1999

(b)define the various sectors into which the development schemes may be divided and indicate the manner in which each sector is proposed to be developed and the stage by which such development schemes shall be carried out;

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State of Uttar Pradesh - Subsection

Section 9(2)(b) in The U.P. Bhagirathi River Valley Authority Act, 1999