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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(a)Out of annual net profits the Federation shall -
(i)transfer an amount not less than 25 per cent to a fund to be called the reserve fund, and
(ii)credit not less than 1 per cent to the Co-operative Education Fund to be established in accordance with the Rules: