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[Cites 0, Cited by 0] [Section 112B] [Entire Act]

State of Maharashtra - Subsection

Section 112B(8) in The Maharashtra Co-Operative Societies Act, 1960

(8)Without prejudice to the other provisions relating to the procedure at the meeting of the committee as maybe laid down by rules or bye-laws made in that behalf, one-third of the total number of members of the committee shall form the quorum at any meeting of the committee. '