Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

UT Ladakh - Section

Section 28B in Ladakh Autonomous Hill Development Councils Act, 1997

28B. Term of office, resignation and removal of Deputy Chairman.

- The provisions of section 26 and section 27 shall apply in relation to the Deputy Chairman with the substitution of words “Chairman” with “Deputy Chairman”, wherever they occur in these provisions.