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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(1)The Government/Voluntary Organisation shall set up separate observation homes for boys and girls. Separate special home shall be set up for girls above the age of 10 years and boys in the age groups of 11-15 and 16-18 years as required.