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State of Jharkhand - Section

Section 99 in Bihar Education Code, 1961

99. Propaganda Work.

- The Deputy Inspectress of schools should frequently arrange interviews with the managing and local committees of schools under her charge, with the mukhya of Gram Panchayats and with the parents and guardians, particularly with the mothers of school-going age girls in order to explain to them the importance of girls education and to ensure the increase in enrolment and regular and punctual attendance of girls in schools and to induce the people generally, to take interest in Girls' Educational Organisations as well as other women social worker of development blocks in the achievement of this objective.