Supreme Court - Daily Orders
Eastern India Powertech Ltd vs Commissioner Of Income Tax Iv on 28 July, 2017
Bench: R.K. Agrawal, Mohan M. Shantanagoudar
ITEM NO.35 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 18082-18086/2017
(Arising out of impugned final judgment and order dated 17-03-2017
in ITA Nos.180/2017, 181/2017, 182/2017, 183/2017 and 184/2017
passed by the High Court of Delhi at New Delhi)
EASTERN INDIA POWERTECH LTD Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX IV Respondent(s)
(FOR ADMISSION)
Date : 28-07-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Ajay Vohra,Sr.Adv.
Ms. Kavita Jha, AOR
Ms. Shivani Khandekar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.07.29 13:51:16 IST Reason: