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Kerala High Court

Arun Raj T vs Mahatma Gahdi University on 25 October, 2014

Author: K.Vinod Chandran

Bench: K.Vinod Chandran

       

  

   

 
 
                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT:

                      THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

             FRIDAY,THE 14TH DAY OF NOVEMBER 2014/23RD KARTHIKA, 1936

                                 WP(C).No. 30063 of 2014 (G)
                                    ----------------------------

PETITIONER(S):
----------------------

          1. ARUN RAJ T,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          2. AKHIL RAJ T.,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          3. SREENATH K.S,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          4. KEERTHANA GOPI,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          5. VINITHAMOL V.J,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          6. ALTHAF.K.N, 3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.
                                                                       --2--

                                           --2--
WP(C).No. 30063 of 2014 (G)
---------------------------------------

          7. ABHIJITH P.SAJEEV,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          8. AJITH P.PUNNOOS,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          9. ABHIJITH A, 3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

        10. ANASWARA SATHYAN,
             3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

       11. ATHIRA SUKU, 3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

        12. HARIPRIYA.K.S, 3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

         13. ANJU K.SHAJI, 3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

         14. ANANDHU.G, 3RD SEMESTER B.TECH STUDENT,
             ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

                                                           --3--

                                           --3--

WP(C).No. 30063 of 2014 (G)
---------------------------------------

          15. ARUNIMA SOMAN, 3RD SEMESTER B.TECH STUDENT,
                ELECTRONICS AND COMMUNICATION ENGINEERING,
                GURUDEVA INSTITUTE OF SCIENCE AND
                TECHNOLOGY (GISAT), VENNIMALA,
                PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          16. VYSAKH.K.B, 3RD SEMESTER B.TECH STUDENT,
                ELECTRONICS AND COMMUNICATION ENGINEERING,
                GURUDEVA INSTITUTE OF SCIENCE AND
                TECHNOLOGY (GISAT), VENNIMALA,
                PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          17. ANANDHU A. MENON,
               3RD SEMESTER B.TECH STUDENT,
               ELECTRONICS AND COMMUNICATION ENGINEERING,
               GURUDEVA INSTITUTE OF SCIENCE AND
               TECHNOLOGY (GISAT), VENNIMALA,
               PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          18. RENNY THOMAS,3RD SEMESTER B.TECH STUDENT,
               ELECTRONICS AND COMMUNICATION ENGINEERING,
               GURUDEVA INSTITUTE OF SCIENCE AND
              TECHNOLOGY (GISAT), VENNIMALA,
               PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          19. R.KAMARAJ, 3RD SEMESTER B.TECH STUDENT,
               ELECTRONICS AND COMMUNICATION ENGINEERING,
               GURUDEVA INSTITUTE OF SCIENCE AND
              TECHNOLOGY (GISAT), VENNIMALA,
               PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          20. SHILPA ACHU ISSACE,
               3RD SEMESTER B.TECH STUDENT,
               ELECTRONICS AND COMMUNICATION ENGINEERING,
               GURUDEVA INSTITUTE OF SCIENCE AND
               TECHNOLOGY (GISAT), VENNIMALA,
               PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.

          21. ANTU SUSAN ANIYANKUNJU,
              3RD SEMESTER B.TECH STUDENT,
              ELECTRONICS AND COMMUNICATION ENGINEERING,
             GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM.


            BY SRI.K.JAJU BABU (SENIOR ADVOCATE)
                ADV. SMT.M.U.VIJAYALAKSHMI

                                                              --4--

                                           --4--
WP(C).No. 30063 of 2014 (G)
---------------------------------------


RESPONDENT(S):
-------------------------

          1. MAHATMA GAHDI UNIVERSITY,
             PRIYADARSHINI HILLS.P.O., KOTTAYAM - 686 560,
             REPRESENTED BY ITS REGISTRAR.

          2. THE CONTROLLER OF EXAMINATIONS,
              MAHATMA GANDHI UNDERSITY,
             PRIYADARSHINI HILLS, KOTTAYAM - 686 560.

          3. THE PRINCIPAL,GURUDEVA INSTITUTE OF SCIENCE AND
             TECHNOLOGY (GISAT), VENNIMALA,
             PAYYAPPADY.P.O., PUTHUPPALLY, KOTTAYAM - 6865 011.


            R1 & R2 BY SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY


            THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
            ON 14-11-2014, THE COURT ON THE SAME DAY DELIVERED THE
            FOLLOWING:

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WP(C).No. 30063 of 2014 (G)
---------------------------------------

                                           APPENDIX


PETITIONER'S EXHIBITS:
-----------------------------------


P1:       TRUE COPY OF THE NEWS ITEM APPEARD IN MATHRUBHUMI DAILY
          DATED 25.10.2014.

P2:       TRUE COPY OF THE ORDER NO./GISAT/E1/MISC. 2014 DATED 27.10.2014.

P3:       TRUE COPY OF THE LETTER DATED 7.11.2014 ALONG WITH REPORT
          DATED 5.11.2014.

P4:       TRUE COPY OF THE TIME TABLE FOR THE THIRD SEMESTER B.TECH
          DEGREE EXAMINATIONS NOVEMBER 2014.

P5:       TRUE COPY OF THE REPRESENTATION 5.11.2014 SUBMITTED BY THE
          PETITIONERS AND OTHER STUDENTS TO THE VICE CHANCELLOR.

P6:       TRUE COPY OF THE LIST OF GURUDEVA INSTITUTE OF SCIENCE AND
          TECHNOLOGY - STUDENTS DETAILS OF 53/54 ELECTRONICS AND
          COMMUNICATION ENGINEERING 2013 ADMISSION.

P7:       TRUE COPY OF THE LIST OF 75 STUDENTS IN THE ELECRTICAL AND
          ELECTRONICS AND COMMUNICATION ENGINEERING.

P8:       TRUE OCPY OF THE ORDER DATED 11.11.2014 VIDE
          UO.NO.464/EA11/2/342/2014/EXAM ISSUED BY THE 1ST RESPONDENT.


RESPONDENT'S EXHIBITS:                         -    NIL
--------------------------------------


                                                             /TRUE COPY/


                                                             P.A. TO JUDGE
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             K.VINOD CHANDRAN, J
              - - - - - - - - - - - - - - - - - - - -
             W.P.(C).No. 30063 of 2014
                  - - - - - - - - - - - - - - - -
           Dated 14th November, 2014
           - - - - - - - - - - - - - - - - - - - - - - - -

                        JUDGMENT

In view of the interim order, admitting the petitioners provisionally to the examinations, nothing further survives in the writ petition.

2. The learned Senior Counsel appearing for the petitioners submits that, in view of the pending enquiry, examinations in which the petitioners had already appeared, are withheld and the present examination results also would only be declared subject to the result of the enquiry proceedings as directed by this Court in the interim order. Hence, it is prayed that the enquiry proceedings may be expedited and the results withheld be published, if the enquiry proceedings end in their favour. In such circumstances, considering the plea made by the WP(C).30063/14 2 students, it is only proper that the University conclude the enquiry, at any rate, within three months from today.

Writ petition disposed of.

Sd/-

K.VINOD CHANDRAN Judge Mrcs //True Copy//