Section 31(2)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(a)grant the permission under clause (a) of sub-section (1) if the transfer is made in furtherance of the purposes of the private school or of similar purposes approved by the competent authority, and the assets resulting from the transfer are to be wholly utilised in furtherance of the said purposes; and

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State of Tamilnadu - Subsection

Section 31(2)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973