Punjab-Haryana High Court
Raj Kumar Sharma vs State Of Haryana on 13 August, 2018
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM-M-20211 of 2016
Date of Decision: 13.08.2018
Raj Kumar Sharma ....Petitioner
VERSUS
State of Haryana ....Respondent
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Sanjiv Kumar Aggarwal, Advocate
for the petitioner.
Mr. Deepak Sabharwal, Addl. A.G., Haryana.
Mr. D.D. Sharma, Advocate
for the complainant.
*******
SURINDER GUPTA, J.(Oral)
For orders, see judgment of even date passed in CRM-M-36240 of 2015 (Sanjay Sharma vs. State of Haryana).
August 13, 2018 ( SURINDER GUPTA )
jk JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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