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[Cites 0, Cited by 0] [Section 7(2A)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2A)(f) in The U.P. (Regulation Of Building Operations) Act, 1958

(f)that the site for the work forms part of the area, the lay-out plan of which has not been sanctioned;