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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(5)(a) in The Haryana State Legal Service Authority Rules, 1995

(a)an eminent Social Worker who is engaged in the upliftment of the weaker sections of the people, including Scheduled Castes, Scheduled Tribes, Backward Classes, Women, Children and rural labour; or