Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Anil Shivramwar vs Smt. Rekha Shivramwar 30 Crr/1072/2018 ... on 24 January, 2019

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                  CRR No. 384 of 2018

                 Anil Shivramwar Versus Smt. Rekha Shivramwar

             k




24/01/2019

Ms. Madhunisha Singh, Counsel for the Applicant.

As prayed by the learned Counsel for the Applicant, list this case after two weeks.

Interim relief granted earlier shall continue till the next date of hearing.

Sd/-

(Goutam Bhaduri) Judge Shubham