Section 18 in Maharshi Dayanand Saraswati University Act, 1987
18. Officers of the University.
- The following shall be the officers of the University, namely:-(1)The Vice-Chancellor;(2)All Deans;(3)The Registrar;(4)Comptroller;(5)The Controller of Examinations;(6)The University Librarian; and(7)Any other officer declared by the statutes to be an officer of the University.
