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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(v) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(v)the candidate has obtained atleast 25% marks in the aggregate of all the subjects atleast in one of the two House examinations. If a candidate fails to fulfill the condition the principal at his own discretion may hold a special test for such candidates. A candidate in order to become eligible for admission to the examination shall be required to obtain atleast 30% marks in aggregate of all subjects in the special test.