Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143(1)] [Section 143] [Entire Act] Union of India - Subsection Section 143(1)(a) in The Merchant Shipping Act, 1958 (a)in the case of a seaman who has been discharged before the commencement of a voyage, one month's wages; and