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[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(3)(b) in The Coal Mines Regulations, 2017

(b)where the incline is more than one kilometer in length (one way) or the travel by persons is arduous, a suitable man-riding system approved in writing by the Chief Inspector shall be provided for persons to access and egress from the workings of the mine: