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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(3)(a) in Jawaharlal Nehru Technological Universities Act, 2008

(a)all property, movable or immovable and all rights, interests whatever kind powers and privileges of the University constituted immediately before the commencement of this Act, shall be transferred to and vest in the concerned University and shall be applied to the objects and purposes for which the University is constituted;