Punjab-Haryana High Court
Lac vs Som Dutt on 17 February, 2025
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
ZOEBS PREC O2RE IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH RFA-3983-2010 (O&M) Date of Decision: 17.02.2025 LAND ACQUISITION COLLECTOR AND ORS. ..Appellant(s) Versus SOM DUTT ..Respondent(s) CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Pardeep Singh Poonia, Advocate, Mr. Dharampal Saini, Advocate, Mr. Mukul Malik, Advocate, Mr. Pulkit Dhanda, Advocate for HPGCL. Mr. Abhinash Jain, DAG, Haryana. Mr. Ashwani Talwar, Advocate, Mr. Deepak Goyat, Advocate for the respondent(s). Mr. Yashveer Kharb, Advocate for Mr. S.S. Kharb, Advocate for the respondent (s). ANIL KSHETARPAL, J.
1. For orders, see detailed order of the even date passed in RFA-1525-2012, titled as "Ravi Dutt and Ors Vs. State of Haryana and Ors"'.
2. All the pending miscellaneous applications, if any, are also disposed of.
17.02.2025 (ANIL KSHETARPAL) Mohit Bishnoi JUDGE Whether speaking/reasoned : Yes Whether reportable : No MOHIT 2025.02.21 10:58 I attest to the accuracy and integrity of this document