Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(d) in Gujarat Rural Debtors' Relief Act, 1976 (d)"debtor" means a marginal farmer, a small farmer, a rural labourer, or a rural artisan, who on the appointed day is in debt;
