Section 15(8) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(8)It shall be the duty of the State Public Service Commission to present annually to the University a report as to the work done by the Commission in relation to the University and the University shall prepare and submit to the State Government a memorandum explaining, as respects the cases, if any, where the advice of the Commission was not accepted, the reasons for such non-acceptance to be laid before the Legislature of the State by the State Government.
