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State of Gujarat - Section

Section 111 in Gujarat Prohibition Act, 1949

111. Owner of trees entitled to assistance for duty paid.

- When the duty on toddy-producing trees, is levied from the owner of the trees, he shall be entitled to assistance in recovering the same, from the holder of the licence under the provisions of the law for the time being in force relating to the recovery by superior holders of their dues from their tenants.