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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(xxii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xxii)to abolish or suspend, after report from the Academic Planning and Evaluation Board thereon any Professorship, Readerships, [x x x] [Omitted by M.P. Act No. 10 of 1978.] Lecturerships, or other teaching posts in the University;