Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1006] [Entire Act] State of Punjab - Subsection Section 1006(2) in Punjab Jail Manual, 1996 (2)A record of each visit, with the date, shall be made in the visitors'-book and the total number of visits paid during the year shall be stated in the Annual Report of the subsidiary jail.
