Chattisgarh High Court
Dr. G.D. Meghani vs Appropriate Authority Pndt Act on 4 October, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 141 of 2018
Dr. G.D. Meghani Versus Appropriate Authority PNDT Act
04.10.2021Shri Amit Soni, counsel for the petitioner.
Shri S. Verma, Dy. Government Advocate for the State. In the order dated 21.09.2021 name of counsel original counsel Sunil Otwani has been recorded whereas Shri Amit Soni, counsel has represented the petitioner.
Therefore, the order dated 21.09.2021 is modified to the extent that name of Shri Amit Soni be read in place of Shri Sunil Otwani for representation of the petitioner.
The interim relief earlier granted to continue till the next date of hearing.
Sd/-
(Narendra Kumar Vyas) JUDGE Deshmukh