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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(3) in The Legal Practitioners' Fees Rules, 1973

(3)The fees for the junior Legal Practitioner for setting of documents for translation and or printing in first appeals shall be minimum of Rs. 25.00 and a maximum of Rs. 50.00 subject to the discretion of the Taxing Officer.