Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act] State of Rajasthan - Subsection Section 77(1)(b) in Rajasthan Co-operative Societies Act, 1965 (b)transfer it for disposal to any person who has been invested by the Government with powers in that behalf, or