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[Cites 0, Cited by 0] [Section 59A] [Entire Act]

State of Odisha - Subsection

Section 59A(1) in The Orissa Motor Vehicles Rules, 1993

(1)Passengers travelling in the stage carriage shall be issued tickets in Form-XLIV by the Conductor with clear and legible handwriting. A carbon copy of the ticket issued to the passengers shall be kept in the ticket book. The minimum size of the ticket shall be 12 cm x 6 cm.