Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 63] [Entire Act]

State of Maharashtra - Subsection

Section 63(2C) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(2C)If any question arises as regards the number of Councillors to be nominated on behalf of such party or group, the decision of the Collector shall be final.]