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Supreme Court - Daily Orders

Preeti Gaurav Sisodia Alias Preeti ... vs Gaurav Ramesh Sisodia on 19 September, 2022

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

     ITEM NO.55                                  COURT NO.16                        SECTION XVI-A

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     Transfer Petition (Civil)                        No.   991/2022

     PREETI GAURAV SISODIA ALIAS PREETI                          VIJAYSINH
     (VIJAY SINGH) SISODIA                                                          Petitioner(s)

                                                            VERSUS

     GAURAV RAMESH SISODIA                                                          Respondent(s)

     (IA No.64883/2022-STAY APPLICATION and IA No.64885/2022-EXEMPTION
     FROM FILING AFFIDAVIT)

     Date : 19-09-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)                   Mr.   Shishir Kumar Saxena, Adv.
                                         Mr.   R.N. Pareek, Adv.
                                         Mr.   Brijendra Singh, Adv.
                                         Ms.   Payal Swarup, Adv.
                                         Mr.   Praveen Swarup, AOR

     For Respondent(s)                   Ms. Jyotika Kalra, AOR
                                         Mr. Piyush Malik, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the parties submit that the matter be referred to the Mediation as there is likelihood of settlement. Accordingly, the matter is referred to the Supreme Court Mediation Centre. The parties to appear before the Mediation Centre on 29.09.2022 at 2.00 P.M. either virtually or physically on ascertaining the same from the Supreme Court Mediation Centre.

List the matter after the Report is received from the Signature Not Verified Mediation Centre.

Digitally signed by

NEETA SAPRA Date: 2022.09.20 17:18:47 IST Reason:

                         (RAJNI MUKHI)                                          (DIPTI KHURANA)
                         COURT MASTER (SH)                                    ASSISTANT REGISTRAR