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[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

State of Jharkhand - Subsection

Section 78(3)(c) in Jharkhand Panchayat Raj Act, 2001

(c)May make over the programme of realising rent on the behalf of the Government and of maintaining the records concerned therewith to a Gram Panchayat;