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[Cites 0, Cited by 0] [Section 49A(1)] [Section 49A] [Entire Act]

State of Chattisgarh - Subsection

Section 49A(1)(l) in The Chhattisgarh Co-operative Societies Rules, 1962

(l)to exercise such powers in respect of the employees of the society or the cadre employees as may be laid down in the service rules framed by the Registrar under Section 55 (1) or Section 54 (2) of the Act;