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State of Tamilnadu - Section

Section 58 in Laws of the Bharathidasan University

58. Eligibility for election. - Graduates who are enrolled at least three months prior to the date of election shall only be eligible to participate in an election; provided that on the occasion of the first election after the notification, all those who registered before such date as maybe fixed in the notification for registration of graduates shall be eligible to participate in the election.