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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(ii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(ii)A teacher who claims leave under the above clause shall forward a certificate to the Registrar's office for record immediately at the close of the vacation stating that he was on duty from.......... to of the year..........under orders of No..............dated.........such a certificate shall specify the nature of the work and shall be signed by the teacher and countersigned by his immediate superior officer.