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State of Tamilnadu - Section
Section 3 in Tamil Nadu Municipal Educational Service Rules, 1970
3. Method of Appointment.
- Appointment to the classes and categories mentioned in column (1) of the Table below shall be made by the method specified in the corresponding entries in column (2) thereof: -| Class and Category | Method of Appointment |
| (1) | (2) |
| Class I | Direct recruitment or promotion from Class II |
| Class II | Promotion from Class II (A) |
| Class 11(A) | Promotion form categories 1 to 4 of Class IV and Class IV (B) |
| Class III: | |
| Category 1 | Direct recruitment |
| Category 2 | Direct recruitment |
| Class IV: | |
| Category 1 Category 2 | Direct recruitment or promotion from the categories in ClassV |
| Category 3 | |
| Category 4 | One-third vacancies by direct recruitment and two-thirdvacancies by promotion from categories 2 to 5 of Class V |
| Category 5 | Direct recruitment or promotion from categories 6 and 7 ofClass V |
| Class IV (A) | Direct recruitment or promotion from categories 2 to 4 ofClass V |
| Class IV (B) | Direct recruitment or promotion from categories 2 to 4 ofClass V |
| Class IV (C) | Direct recruitment |
| Class IV (D) | Direct recruitment |
| Class IV (E) | Direct recruitment |
| Class IV (F) | Direct recruitment |
| Class IV (G) | Direct recruitment or promotion from category 17 of Class V |
| Class V: | |
| Category 1 | Direct recruitment |
| Category 2 | Promotion from categories 3 and 4 |
| Category 3 | Promotion from Category 4 |
| Category 4 | Direct recruitment |
| Categories 5 to 18 | Direct recruitment |
| Class VI | Direct recruitment: |