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State of Arunachal Pradesh - Section

Section 10 in Arunachal Pradesh State Higher Education Council Act, 2019

10. The Member-Secretary.

(1)The Secretary (Education) appointed by the Government shall be Member Secretary of the Council.
(2)The Member Secretary shall be responsible for the co-ordination of the academic functions of the Council.
(3)The Member Secretary shall exercise such other powers and perform such other functions as may be prescribed.