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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(3) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(3)The Committee may make guidelines in respect of all or any of the following matters:
(i)The procedure to be followed at its meetings;
(ii)The conduct of its business; and
(iii)All matters connected with or incidental to the discharge of its functions.