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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(b) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(b)by acts or omissions and commission or by negligence defaces, defiles, destroys or damages, anything which is subject to restoration at any heritage site or any other premises or any place of natural heritage such as forest (with its flora and fauna) hills, hillocks, ravines, sand dunes, lakes, rivers, and the like where film shooting was allowed by the State Government;