Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 24 in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016 24. Orders against which appeal lies. - A Government Servant may prefer an appeal against order of suspension or order of penalty.
