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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Bombay Presidency - Subsection

Section 26(2)(v) in The Bombay University Act, 1974

(v)make proposals for the institutions of Professorships, Readerships Lecturerships and any other posts of Teachers required by the University, and for prescribing their duties;