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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(i) in Tamil Nadu Entertainments Tax Act, 1939

(i)in respect of each such offence falling under clause (a) or sub-clause (ii) of clause (b) [***] or clause (d), be liable to a fine which may extend to one thousand rupees;