Section 1 in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979
1. Short title, extent and commencement.
(1)This Order may be called the Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions of Preventive Detention) Order, 1979.(2)It shall come into force on the date of its publication in the Official Gazette.
